Santosh vs State
2022 Latest Caselaw 795 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5510/2021

Santosh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kapil Purohit, Sr. Adv. With Mr. Mayank Rao (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/01/2022

List the matter on 19.01.2022.

Interim order, if any, to continue til next date of hearing.

(VIJAY BISHNOI),J 8-Arun/-

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