Manisha vs State Of Rajasthan
2022 Latest Caselaw 793 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6572/2021

Manisha

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/01/2022

Learned Public Prosecutor has submitted the factual report,

wherein it mentioned that police after thorough investigation in

the matter has already filed charge-sheet against the petitioner

before the court concerned.

List the matter on 19.01.2022.

(VIJAY BISHNOI),J 16-Arun/-

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