Dr. Ashish Tanwar vs State Of Rajasthan
2022 Latest Caselaw 789 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 290/2021

Dr. Ashish Tanwar

----Appellant Versus State Of Rajasthan & Ors.

----Respondents

For Appellant(s) : Mr. Satya Prakash Sharma. through V.C.

For Respondent(s) : ---

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MS. JUSTICE REKHA BORANA

Order

13/01/2022

After some discussion at the bar, we make it clear that this

appeal is confined to challenge the judgment of the learned Single

Judge dated 11.02.2021 in S.B. Civil Writ Petition No. 2050/2021.

Issue notice, returnable on 21st March, 2022.

(REKHA BORANA),J (AKIL KURESHI),CJ 8-jayesh/-

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