Ekta vs State Of Rajasthan
2022 Latest Caselaw 781 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 62/2022

1. Ekta D/o Dasrath Chhipa, Aged About 22 Years, W/o Ram Rathore, R/o Ward No. 7, Chipo Ka Mohala, Begun Tehsil Begun, Dist. Chittorgarh, (Raj.) At Present R/o Kumbha Nagar, Chittorgarh (Raj.)

2. Ram Rathore S/o Jankilal, Aged About 26 Years, R/o Kumbha Nagar Chittorgarh , (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Pp

2. The Superintendent Of Police, Chittorgarh, Dist.

Chittorgarh (Raj.)

3. The Station House Officer, Police Station Sadar Thana, Chittorgarh Dist. Chittorgarh (Raj.)

4. Darsath Chhipa S/o Unknown, R/o Ward No. 7, Chipo Ka Mohalla, Begun Tehsil Begun, Dist. Chittorgarh , (Raj.)

5. Sunita Chhipa W/o Dasrath Chhipa, R/o Ward No. 7, Chipo Ka Mohalla, Begun, Tehsil Begun, Dist. Chittorgarh (Raj.)

----Respondents

For Petitioner(s) : Mr. Bharat Devasee (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/01/2022

Learned counsel for the petitioners wants to withdraw this

criminal misc. petition.

Hence, this criminal misc. petition is dismissed as withdrawn.

(VIJAY BISHNOI),J 46-Arun/-

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