Asharam Bapu vs State Of Rajasthan
2022 Latest Caselaw 726 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4955/2021

Asharam Bapu

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bhakti Singh Rathore on behalf of Mr. Dhirendra Singh (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/01/2022

At the request of the learned counsel for the petitioner, list

this matter after eight weeks.

It is made clear that no stay is operating in this criminal

misc. petition.

(VIJAY BISHNOI),J 3-Arun/-

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