Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dikshant Gurjar S/O Shri ... vs State Of Rajasthan
2022 Latest Caselaw 691 Raj/2

Citation : 2022 Latest Caselaw 691 Raj/2
Judgement Date : 25 January, 2022

Rajasthan High Court
Dikshant Gurjar S/O Shri ... vs State Of Rajasthan on 25 January, 2022
Bench: Manoj Kumar Vyas
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                 S.B. Criminal Revision Petition No. 836/2021

                                    Dikshant Gurjar S/o Shri Omprakash
                                                                                                        ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Kuldeep Yadav Mr. Paran Kumar Srivastava For Respondent(s) : Mr. Chandragupt Chopra, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Order

25/01/2022

This matter was heard on 09.12.2021 and

judgment/order was reserved, however, the matter is released to

be listed for fresh arguments before the regular bench.

Registry to proceed accordingly.

(MANOJ KUMAR VYAS),J

Sunita/19

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter