Citation : 2022 Latest Caselaw 690 Raj/2
Judgement Date : 25 January, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Revision Petition No. 962/2021
Pawan Narayaniya S/o Dr. Ashok Narayaniya
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Dharmendra Joshi For Respondent(s) : Mr. Chandragupt Chopra, PP
HON'BLE MR. JUSTICE MANOJ KUMAR VYAS
Order
25/01/2022
This matter was heard on 13.12.2021 and
judgment/order was reserved, however, the matter is released to
be listed for fresh arguments before the regular bench.
Registry to proceed accordingly.
(MANOJ KUMAR VYAS),J
Sunita/20
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