Shri Modi Mineral Grinding Mills vs Union Of India And Anr
2022 Latest Caselaw 682 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 4835/2011

                                    Shri Modi Mineral Grinding Mills
                                                                                                        ----Petitioner
                                                                         Versus
                                    Union Of India And Anr
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rachit Sharma, through VC For Respondent(s) : Mr. Sunil Kumar Singodiya, through VC Mr. Anurag Sharma, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/01/2022

Counsel for the petitioner seeks time to file the reply to

application for impleadment.

Reply be filed within two weeks.

List this matter after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /64

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