Latika Khandelwal vs The Additional District And Sess
2022 Latest Caselaw 680 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7011/2004

                                    Latika Khandelwal
                                                                                                        ----Petitioner
                                                                         Versus
                                    The Additional District And Sess
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rohan Agarwal, through VC For Respondent(s) : Mr. P.S. Arya, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/01/2022

List this matter on 04.02.2022 for final disposal.

Counsel for the petitioner would be heard at the time of

disposal of the main writ petition.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /61

Powered by TCPDF (www.tcpdf.org)