Raghunath And Anr vs Board Of Revenue Ajmer And Ors
2022 Latest Caselaw 665 Raj/2

Citation : 2022 Latest Caselaw 665 Raj/2
Judgement Date : 25 January, 2022

Rajasthan High Court

Raghunath And Anr vs Board Of Revenue Ajmer And Ors on 25 January, 2022

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 14569/2010

                                    Raghunath And Anr
                                                                                                           ----Petitioner
                                                                            Versus
                                    Board Of Revenue Ajmer And Ors
                                                                                                         ----Respondent

Connected With S.B. Civil Writ Petition No. 14398/2017 State Of Raj

----Petitioner Versus Moolsingh

----Respondent

For Petitioner(s) : Mr. Raghvendra Singh through VC in Writ Petition No. 14569/2010 : Mr. Sparsh Bansal for Mr. Akshay Sharma, Addl. G.C. in Writ Petition No. 14398/2017, through VC For Respondent(s) : Mr. Raghvendra Singh in Writ Petition No. 14398/2017, through VC Mr. Sparsh Bansal for Mr. Akshay Sharma, Addl. G.C. in Writ Petition No. 14569/2010, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/01/2022

Application for early listing is allowed.

List this matter in the first week of March, 2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /62-63