Vishal Arya S/O Rajendra Arya vs Income Tax Officer
2022 Latest Caselaw 641 Raj/2

Citation : 2022 Latest Caselaw 641 Raj/2
Judgement Date : 24 January, 2022

Rajasthan High Court

Vishal Arya S/O Rajendra Arya vs Income Tax Officer on 24 January, 2022

Bench: Akil Kureshi, Sameer Jain

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition No. 456/2022

                                   Vishal Arya S/o Rajendra Arya
                                                                                                         ----Petitioner
                                                                        Versus
                                   Income Tax Officer
                                                                                                       ----Respondent

Connected with

D.B. Civil Writ Petition No.622/2022 D.B. Civil Writ Petition No.628/2022

For Petitioner(s) : Mr. Mahendra Gargieya through VC For Respondent(s) : Mr. R.B. Mathur

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE SAMEER JAIN

Order

24/01/2022

Arguments over. Reserved for judgment.

(SAMEER JAIN),J (AKIL KURESHI),CJ

KAMLESH KUMAR/23-25

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