M/S Gabbu Construction Company vs Secretary , Rajasthan Water ...
2022 Latest Caselaw 633 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14567/2018

                                    M/s Gabbu Construction Company
                                                                                                        ----Petitioner
                                                                         Versus
                                    Secretary , Rajasthan Water Supply And Sewerage Management
                                    Board
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Arvind Sharma, through VC For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/01/2022

Matter comes upon an application for early listing.

As the office is already posted this matter on 10.02.2022,

hence, the application is dismissed.

List this matter on 10.02.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /46

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