Sheoram Meena vs J D A And Anr
2022 Latest Caselaw 630 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 17883/2012

                                    Sheoram Meena
                                                                                                        ----Petitioner
                                                                         Versus
                                    J D A And Anr
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/01/2022

No one has put in appearance on behalf of both the parties.

List this matter after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /39

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