Smt. Piri W/O Late Shri Alladin ... vs Abdul Gani S/O Shr Maqbool Khan
2022 Latest Caselaw 624 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7853/2019

                                    Smt Piri W/o Late Alladdin
                                                                                                        ----Petitioner
                                                                         Versus
                                    Abdul Gani S/o Shr Maqbool Khan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Tarun Jain, through VC For Respondent(s) : Mr. Mahesh Gupta, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/01/2022

Matter comes upon an application for taking LRs on record.

The application for taking LRs of petitioner is allowed.

Amended cause title is already filed and the same taken on

record.

List this matter on 17.02.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /47

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