Kishore Kumar vs Shri Dinesh Kumar Andors
2022 Latest Caselaw 621 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 3284/2015

                                    Kishore Kumar
                                                                                                        ----Petitioner
                                                                         Versus
                                    Shri Dinesh Kumar Andors
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Pratyush Sharma for Mr. V K Tamoliya, through VC For Respondent(s) : Mr. D K Srivastava, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/01/2022

Application for early listing is allowed.

List this matter on 14.02.2022.

All pending applications are disposed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /41

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