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Rajeshwar Mahavidyalaya vs State Of Rajasthan, Through ...
2022 Latest Caselaw 610 Raj/2

Citation : 2022 Latest Caselaw 610 Raj/2
Judgement Date : 24 January, 2022

Rajasthan High Court
Rajeshwar Mahavidyalaya vs State Of Rajasthan, Through ... on 24 January, 2022
Bench: Pankaj Bhandari
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

          S.B. Civil Writ Petition No. 17609/2019

Gargi Mahila Mahavidhyalaya
                                                                ----Petitioner
                                 Versus
State Of Rajasthan
                                                              ----Respondent

Connected With S.B. Civil Writ Petition No. 25209/2018 Rajeshwar Mahavidyalaya

----Petitioner Versus State Of Rajasthan, Through Principal Secretary

----Respondent S.B. Civil Writ Petition No. 17770/2019 Lok Manya Tilak College

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3544/2020 Guru Gobind Singh Kanya Mahavidhyalaya

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3292/2021 Sarswati College Reni Alwar

----Petitioner Versus Rajrishi Bharthari Matsya University Of Alwar

----Respondent S.B. Civil Writ Petition No. 3293/2021 Shri Matsya Pg College

----Petitioner Versus Rajrishi Bharthari Matsya University Of Alwar

----Respondent S.B. Civil Writ Petition No. 4439/2021 Palak College

(2 of 2) [CW-17609/2019]

----Petitioner Versus Rajrishi Bharthari Matsya University Of Alwar

----Respondent S.B. Civil Writ Petition No. 7150/2021 Utkarsh Mahavidhyala

----Petitioner Versus Maharaja Surajmal Brij University

----Respondent S.B. Civil Writ Petition No. 7151/2021 Shri Vijaysthali Vidhyapeeth Mahila Mahavidyalaya

----Petitioner Versus Maharaja Surajmal Brij University

----Respondent

For Petitioner(s) : Mr. Pradeep Bocholiya through VC Mr. Manu Bhagrav through VC Mr. Ravi Kant Sharma through VC For Respondent(s) : Mr. Avinash Choudhary for Dr. Vibhuti Bhushan Sharma, AAG Mr. Prakash chand Thakuriya thorugh VC Mr. Ravi Kant Sharma through VC Mr. Aditya Sharma through VC Mr. Sudhir Yadav through VC Mr. Naman Jain for Mr. Vinod Kumar Gupta through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/01/2022

Let the matters be listed for final disposal on 04.02.2022 at

this stage.

All the pending applications will be considered at the time of

final disposal of the writ petition.

(PANKAJ BHANDARI),J ARTI SHARMA /51-59

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