Pratap Singh vs State Of Raj And Ors
2022 Latest Caselaw 595 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 7568/2018

                                    Pratap Singh
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Raj And Ors
                                                                                                         ----Respondent

Connected With S.B. Civil Writ Petition No. 22844/2017 Dungar Singh And Ors

----Petitioner Versus State Of Raj And Anr

----Respondent

For Petitioner(s) : Mr. Pratyush Sharma for Mr. Ajit Maloo, through VC For Respondent(s) : Mr. Akshay Sharma, Addl. GA, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/01/2022

Matters come upon applications filed for bringing the LRs of

Prem Singh on record.

Application is allowed. LRs of Prem Singh are taken on record

in both the writ petitions.

Amended cause title is already filed and the same is taken on

record.

Office to proceed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /44-45

Powered by TCPDF (www.tcpdf.org)