Ghanshyam @ Dhara Son Of Bhaiyaram vs State Of Rajasthan
2022 Latest Caselaw 588 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            19221/2021

                                   Ghanshyam @ Dhara Son Of Bhaiyaram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman through VC For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2022

Counsel for the petitioner seeks time to argue the matter.

List this matter on 28.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /6

Powered by TCPDF (www.tcpdf.org)