Rajinder Singh And Ors vs State Of Raj And Ors
2022 Latest Caselaw 585 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 21057/2017

                                    Rajinder Singh And Ors
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Raj And Ors
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Abhi Goyal, through VC For Respondent(s) : Mr. Anil Mehta, AAG with Mr. Mehul Harkawat, through VC Mr. Aditya Mathur, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2022

Counsel for the petitioner seeks time to file counter affidavit.

The same be filed within three weeks.

List this matter after three weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /18

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