Rajesh Mangal S/O Shri Brij Mohan ... vs The District Collector
2022 Latest Caselaw 578 Raj/2

Citation : 2022 Latest Caselaw 578 Raj/2
Judgement Date : 21 January, 2022

Rajasthan High Court

Rajesh Mangal S/O Shri Brij Mohan ... vs The District Collector on 21 January, 2022

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 4149/2019

                                    Rajesh Mangal S/o Shri Brij Mohan Mangal
                                                                                                        ----Petitioner
                                                                         Versus
                                    The District Collector
                                                                                                      ----Respondent

For Petitioner(s) : Ms. Shalini Sheoran, through VC For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2022

Counsel for the petitioner prays for filing an amended writ

petition and seeks permission to sign the petition on behalf of the

petitioner.

Counsel be permitted to sign the petition on behalf of the

petitioner.

List this matter on 28.01.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /14