Rajasthan Vishwavidyalaya ... vs Commissioner And Anr
2022 Latest Caselaw 576 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 1934/2018

                                    Rajasthan Vishwavidyalaya Shikshakandors
                                                                                                        ----Petitioner
                                                                         Versus
                                    Commissioner And Anr
                                                                                                      ----Respondent

For Petitioner(s) : Mr. R.C. Joshi Namta Parihar, through VC For Respondent(s) : Mr. V. Lodha, Sr. Adv. with Mr. Jai Lodha, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2022

Counsel for the respondent has contended that he has not

received copy of the rejoinder and he would be collecting the

same from the office of the counsel for the petitioner.

List this matter on 09.02.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /19

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