Budhi Prakash Sharma S/O Harsh ... vs Office Of The Assistant ...
2022 Latest Caselaw 566 Raj/2

Citation : 2022 Latest Caselaw 566 Raj/2
Judgement Date : 21 January, 2022

Rajasthan High Court

Budhi Prakash Sharma S/O Harsh ... vs Office Of The Assistant ... on 21 January, 2022

Bench: Akil Kureshi, Sameer Jain

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

            D.B. Civil Writ Petition No. 11411/2021

Budhi Prakash Sharma S/o Harsh Narayan Sharma
                                                               ----Petitioner
                                Versus
Office Of The Assistant Commissioner Of Income Tax
                                                             ----Respondent

Connected with

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(2 of 4) [CW-11411/2021]

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(3 of 4) [CW-11411/2021]

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For Petitioner(s) : Mr. Sanjay Jhanwar Mr. Prakul Khurana Mr. Pankaj Ghiya Mr. Siddharth Ranka Mr. Priyesh Kasliwal Mr. Mohit Khandelwal Mr. Prakhar Gupta Mr. Mahendra Gargeiya Mr. Aniroodh Mathur Mr. Krishnaveer Singh Mr. Rohit Solanki (All through VC) For Respondent(s) : Mr. Nikhil Simlote on behalf of Mr. R.B. Mathur through VC Mr. Anuroop Singhi through VC Mr. Siddharth Bapna through VC

(4 of 4) [CW-11411/2021]

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE SAMEER JAIN

Order

21/01/2022

Arguments over. Reserved for judgment.

(SAMEER JAIN),J (AKIL KURESHI),CJ

KAMLESH KUMAR/s-74-125, 2, 14, 16-18, 20-21, C-1-20