Rajesh Soni S/O Shri Bajrang Lal ... vs State Of Rajasthan
2022 Latest Caselaw 554 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

            D.B. Habeas Corpus Petition No. 310/2021

Rajesh Soni S/o Shri Bajrang Lal Soni, Aged About 33 Years,
Resident   Of    Near      Roadways          Bus      Depot,       Ward      No.   19,
Sardharsahar, District Churu At Present Resident Of House No.
82, Ganesh Vihar, Jaisinghpura Khor, Jaipur (Raj.)
                                                                         ----Petitioner
                                     Versus
1.     State     Of      Rajasthan,           Through             Home      Secretary,
       Government Of Rajasthan, Secretariat, Jaipur (Raj.)
2.     The Director General Of Police, Police Headquarter, Jaipur
       (Raj.)
3.     The Additional Director General Of Police, Anti Human
       Trafficking, Unit Jaipur (Raj.)
4.     The Commissioner Of Police, Jaipur City, Jaipur (Raj.)
5.     S.H.O Police Station Brahmpuri (North), Jaipur City,
       Jaipur.
6.     Shankar Lal S/o Rugharam Soni, Aged About 52 Years,
       R/o Ward No. 9, Momasar Bas, Shri Dungargarh, Police
       Station Dungargarh, District Bikaner (Raj.)
7.     Smt. Suman Devi W/o Shri Shankar Lal, Aged About 52
       Years, R/o Ward No. 9, Momasar Bas, Shri Dungargarh,
       Police Station Dungargarh, District Bikaner (Raj.)
                                                                   ----Respondents

For Petitioner(s) : Mr. Buddhi Prakash Sharma, Advocate through VC For Respondent(s) : Mr. G.S. Rathore, Government Advocate cum Additional Advocate General

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

21/01/2022

(2 of 2) [HC-310/2021]

At the outset, learned counsel for the petitioner seeks to

withdraw the petition with liberty to take appropriate remedy

before the competent forum seeking custody.

With the liberty as prayed, this habeas corpus petition is

dismissed as withdrawn.

(BIRENDRA KUMAR),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita/8

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