Ansee vs State Of Rajasthan And Ors
2022 Latest Caselaw 547 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14973/2017

Ansee

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. O. P. Sangwa (through VC). For Respondent(s) : Mr. K. S. Rajpurohit, AAG, (through VC).

HON'BLE MS. JUSTICE REKHA BORANA

Order

10/01/2022

Learned counsel for the petitioner submits that the present

controversy is covered by the judgment passed in S.B. Civil Writ

Petition No. 9448/2021 : Smt. Ansee v. State of Rajasthan

& Ors.

Learned counsel Mr. K. S. Rajpurohit, AAG, appears on behalf

of respondents and seeks two days' time to ascertain the fact.

Meanwhile, learned counsel for the petitioner may serve on

him a copy of the writ petition alongwith the copy of the judgment

by tomorrow.

List on 12.01.2022.

(REKHA BORANA),J 17-Sachin/-

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