Navneet Jain vs State Of Rajasthan
2022 Latest Caselaw 544 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6038/2021

Navneet Jain

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sandeep Soni for Dr. Nupur Bhati (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP Mr. Dilip Singh Baghela (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/01/2022

On earlier occasion, this Court has called for the case

diary, however now, it is informed that the police has already filed charge-sheet against the petitioners and by

way of this criminal misc. petition, the petitioners have

challenged the criminal proceedings against them.

Learned counsel for the petitioners is directed to

furnish copy of the charge-sheet before this Court by the

next date of hearing.

List on 17.1.2022.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

25-msrathore/-

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