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Durga Kanwar vs State Of Rajasthan
2022 Latest Caselaw 543 Raj

Citation : 2022 Latest Caselaw 543 Raj
Judgement Date : 10 January, 2022

Rajasthan High Court - Jodhpur
Durga Kanwar vs State Of Rajasthan on 10 January, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5860/2021

Durga Kanwar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None Present For Respondent(s) : Mr. Mahipal Bishnoi, PP Mr. Prameshwar Lal for Mr. Goverdhan Singh (through VC)

Mr. Rajak Khan (through VC)

Mr. Jetha Ram, Head Constable, PS Ladnu, District Nagaur, (present in person)

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 10/01/2022

Learned Public Prosecutor has informed this Court that the

SHO Police Station Ladnu, District Nagaur is also the Investigating

Officer in the FIR No.245/2021, however, since he is on leave, he

could not remain present before this Court today.

In view of the above, list this matter on 13.01.2022.

On that day, the SHO Police Station Ladnu, District Nagaur

shall remain present before this Court.

Interim order, if any, to continue till the next date.

Learned Public Prosecutor has submitted the factual report

dated 09.01.2022, which is taken on record.

(VIJAY BISHNOI),J

23-mohit/-

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