M/S Vrindavan Lal Gupta, A ... vs Jaipur Zila Dugdh Utpadak Sahkari ...
2022 Latest Caselaw 524 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 65/2021

                                   M/s Vrindavan Lal Gupta, A Proprietorship Firm, Through Its
                                   Proprietor,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Jaipur Zila Dugdh Utpadak Sahkari Sangh Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Arvind Gupta through VC For Respondent(s) : Ms. Ishita Rawat for Mr. Gunjan Pathak through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/01/2022

Counsel for the applicant submits that he has filed rejoinder

today.

Office is directed to check and tag the same with the file.

List this matter on 17.02.2022 for final disposal.

(PANKAJ BHANDARI),J

ARTI SHARMA /58

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