Heera Ram vs State Of Rajasthan
2022 Latest Caselaw 52 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6601/2021

Heera Ram S/o Teja Ram, Aged About 60 Years, R/o Maliyo Ka Was, Sumerpur, District Pali.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Smt. Saroj Devi W/o Pramod Kumar, R/o Aadarsh Colony, Sumerpur, Tehsil Sumerpur, District Pali.

----Respondents

For Petitioner(s) : Mr. C.S. Rathore For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/01/2022

Learned counsel for the petitioner wants to withdraw this

criminal misc. petition.

Hence, this criminal misc. petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

64-Arun/-

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