M/S Fairdeal Shipping Agency Pvt ... vs The Joint Commissioner Of Customs ...
2022 Latest Caselaw 515 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition No. 5928/2021
                                   M/s Fairdeal Shipping Agency Pvt Ltd.
                                                                                                          ----Petitioner
                                                                         Versus
                                   The Joint Commissioner Of Customs (Preventive)
                                                                                                        ----Respondent

Connected With D.B. Civil Writ Petition No. 5980/2021 Mahender Kumar Sethia S/o Shri S K Sethia

----Petitioner Versus The Additional Commissioner Of Customs (Preventive)

----Respondent D.B. Civil Writ Petition No. 5981/2021 Deepak Agarwal S/o Shri Kunj Bihari Agarwal

----Petitioner Versus The Additional Commissioner Of Customs (Preventive)

----Respondent D.B. Civil Writ Petition No. 5984/2021 Deepak Agarwal S/o Shri Kunj Bihari Agarwal

----Petitioner Versus The Additional Commissioner Of Customs (Preventive)

----Respondent

For Petitioner(s) : Mr. Arun Goyal, through VC For Respondent(s) : Mr. Kinshuk Jain, through VC

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE SAMEER JAIN Order

20/01/2022

Arguments heard and concluded. Judgment reserved.

(SAMEER JAIN),J (AKIL KURESHI),CJ

BRIJ MOHAN GANDHI / 82-85

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