Rajiv Bishnoi vs Rpsc., Ajmer And Anr
2022 Latest Caselaw 51 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7421/2016

Rajiv Bishnoi

----Petitioner Versus Rpsc., Ajmer And Anr

----Respondents

For Petitioner(s) : Mr. Nitin Goklani For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE MS. JUSTICE REKHA BORANA

Order

03/01/2022

Learned counsel for the petitioner states that the writ

petition is squarely covered by a judgment passed in S.B. Civil

Writ Petition No.17128/2015 (Smt. Renu Gupta Vs. RPSC, Ajmer),

which has been further affirmed by the Division Bench of this

Court.

Learned counsel for the respondents seeks time to ascertain

the facts.

List the matter tomorrow, i.e., on 04.01.2022.

(REKHA BORANA),J

7-T.Singh/-

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