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Smt Shanti Devi Andors vs State Urban Developmentors
2022 Latest Caselaw 493 Raj/2

Citation : 2022 Latest Caselaw 493 Raj/2
Judgement Date : 19 January, 2022

Rajasthan High Court
Smt Shanti Devi Andors vs State Urban Developmentors on 19 January, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 2297/2016

                                   Smt Shanti Devi Andors
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Urban Developmentors
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Saransh Saini through VC For Respondent(s) : Mr. Mehul Harkawat for Mr. Anil Mehta, AAG through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/01/2022

Counsel for the applicant seeks time to argue the matter.

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /51

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