Pitambar Son Of Sh. Rajkumar vs State Of Rajasthan
2022 Latest Caselaw 449 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 355/2022

                                    Pitambar Son Of Sh. Rajkumar
                                                                                                        ----Petitioner
                                                                        Versus
                                    State Of Rajasthan and Anr.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Anil Kumar Upman through VC For Respondent(s) : Mr. Kapil Gupta through VC Mr. Arvind Kumar, PP

HON'BLE MR. JUSTICE FARJAND ALI

Order

18/01/2022

Learned counsel for the petitioner shall submit a copy of the

judgment on which he places reliance to learned counsel for the

complainant-respondent.

List the matter on 20.01.2022.

(FARJAND ALI),J

SAHIL SONI /101

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