Bhagwan Singh vs State Revenu Departmentanr
2022 Latest Caselaw 446 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 7137/2013

                                   Bhagwan Singh
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Revenu Departmentanr
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Rajneesh Gupta through VC For Respondent(s) : Mr. Jaivardhan Singh for Mr. R.P.

Singh, AAG through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/01/2022

Application for early listing is allowed.

List this matter on 08.02.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /58

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