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Lalchand Soni vs State
2022 Latest Caselaw 445 Raj

Citation : 2022 Latest Caselaw 445 Raj
Judgement Date : 7 January, 2022

Rajasthan High Court - Jodhpur
Lalchand Soni vs State on 7 January, 2022
Bench: Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1071/2021

Lalchand Soni

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. CS Kotwani For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

07/01/2022

List this case on 19.1.2022, as prayed.

(MADAN GOPAL VYAS),J

17-CPGoyal/-

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