Ms Maya Jangeer vs B P C L And Ors
2022 Latest Caselaw 443 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 5524/2018

                                    Ms Maya Jangeer
                                                                                                        ----Petitioner
                                                                         Versus
                                    B P C L And Ors
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rajveer Sharma, through VC For Respondent(s) : Mr. Prashant Sharma for Mr. Jai Prakash Gupta, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/01/2022

Matters come upon applications for early listing.

Applications for early listing are allowed.

Let the matter be listed for final disposal on 09.03.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /61

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