State Of Rajasthan vs M/S. Bharti Construction Company
2022 Latest Caselaw 443 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 758/2020

State Of Rajasthan

----Appellant Versus M/s. Bharti Construction Company

----Respondent

For Appellant(s) : Mr. Sunil Beniwal (through VC) For Respondent(s) : None present

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

07/01/2022

Await return of notice for two more weeks.

List on 21st January, 2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

14-Arun/-

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