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Jai Bhairav Shramik Theka Sahkari ... vs Rajasthan State Mines And ...
2022 Latest Caselaw 442 Raj

Citation : 2022 Latest Caselaw 442 Raj
Judgement Date : 7 January, 2022

Rajasthan High Court - Jodhpur
Jai Bhairav Shramik Theka Sahkari ... vs Rajasthan State Mines And ... on 7 January, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 912/2020

Jai Bhairav Shramik Theka Sahkari Samiti Ltd.

----Appellant Versus Rajasthan State Mines And Minerals Ltd.

----Respondent

For Appellant(s) : Mr. Ramit Mehta (through VC) For Respondent(s) : None present

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

07/01/2022

Issue notice of the application under Section 5 of the

Limitation Act, returnable on 18.02.2022.

In the meantime, record of the trial court be summoned.

Requisition of record be given 'dasti' to counsel for the appellant.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

16-Arun/-

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