Hem Raj vs State Revenu Departmentors
2022 Latest Caselaw 441 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 8867/2017

                                    Hem Raj
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Revenu Departmentors
                                                                                                         ----Respondent

Connected With S.B. Civil Contempt Petition No. 103/2020 Hem Raj Son Of Shri Govind Lal

----Petitioner Versus Shri Sanjay Malhotra

----Respondent

For Petitioner(s) : Mr. Sanjeev Kumar for Mr. Saransh Saini, through VC For Respondent(s) : Mr. Sandeep Sharma, Dy. G.C., through VC Mr. Anil Mehta, AAG, through VC Mr. Alok chaturvedi, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/01/2022

List these matters on 25.01.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /26-27

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