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Inspector Devasthan Department vs Kamal Kishore S/O Late Shri ...
2022 Latest Caselaw 439 Raj/2

Citation : 2022 Latest Caselaw 439 Raj/2
Judgement Date : 18 January, 2022

Rajasthan High Court
Inspector Devasthan Department vs Kamal Kishore S/O Late Shri ... on 18 January, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 2122/2019

                                    Inspector Devasthan Department
                                                                                                        ----Petitioner
                                                                         Versus
                                    Kamal Kishore S/o Late Shri Girrajsharan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Shilesh Sharma, Addl. G.C., through VC For Respondent(s) : Mr. J.K. Moolchandani, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/01/2022

Office is directed to list the petition for admission on

14.02.2022.

Application for impleading the applicant as necessary party

shall be considered at the time of admission.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /66

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