Hotel Association Of Jaipur Anr vs State Of Raj And Anr
2022 Latest Caselaw 437 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 690/2011

                                   Hotel Association Of Jaipur Anr
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Raj And Anr
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Pratyush Sharma through VC For Respondent(s) : Mr. Khushboo Dadhich for Mr. Alok Garg through VC Mr. Amit Kuri through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/01/2022

Counsel for the petitioner is directed to supply copy of the

application to the counsel for JDA.

Counsel for the respondents seeks time to file reply to the

application for taking additional document on record.

Reply be filed within two weeks.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /54

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