Bhonri Lal And Ors vs Jda And Anr
2022 Latest Caselaw 431 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 6632/2018

                                    Bhonri Lal And Ors
                                                                                                        ----Petitioner
                                                                         Versus
                                    Jda And Anr
                                                                                                      ----Respondent

For Petitioner(s) : Mr. G.P. Sharma, through VC For Respondent(s) : Mr. Anil Sharma, through VC Mr. Anil Kuri, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/01/2022

Matter comes upon an application for reconstitution of the

case file.

Application for reconstitution of the case file is allowed.

Office to proceed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /62

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