Uday Singh And Others vs Madan Singh And Ors
2022 Latest Caselaw 42 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Appeal No. 4878/2017

                                    Uday Singh And Others
                                                                                                       ----Appellant
                                                                        Versus
                                    Madan Singh And Ors
                                                                                                     ----Respondent

For Appellant(s) : Ms. Gauri Meena For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

03/01/2022 This appeal has been filed by the claimants for enhancement

of compensation as also assailing the judgment impugned wherein

the Insurance Company was exonerated from liability to pay the

compensation.

Heard.

Admit.

Issue notice to the respondents, returnable within ten weeks.

Notices be sent in two sets, one to be served by ordinary

process and another by registered post.

The record of the Tribunal be summoned.

(SUDESH BANSAL),J

NITIN/48

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