Shankar Bhawan Grah Nirman vs Divisional Commi Jaipur And Ors
2022 Latest Caselaw 415 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 8361/2012

                                   Shankar Bhawan Grah Nirman
                                                                                                      ----Petitioner
                                                                       Versus
                                   Divisional Commi Jaipur And Ors
                                                                                                    ----Respondent

Connected With S.B. Civil Writ Petition No. 12389/2012 Shankar Bhawan Grah Nirman

----Petitioner Versus Divisional Commi Jaipur And Ors

----Respondent S.B. Civil Writ Petition No. 1648/2014 JDA

----Petitioner Versus Divi Comm J D A And Ors

----Respondent

For Petitioner(s) : Mr. Aditya Mathur through VC For Respondent(s) : Mr. Hemant Sharma through VC Mr. Shailendra Kumar through VC Mr. R.K. Agarwal, Sr. Adv. with Ms. Sunita Pareek through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/01/2022

Counsel for the Respondents seeks time to file reply to the

application under Order 1 Rule 10 of CPC.

Reply be filed within two weeks.

List these matters after two weeks.

(PANKAJ BHANDARI),J ARTI SHARMA /55-57

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