Birbal Ram vs State Of Rajasthan
2022 Latest Caselaw 390 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5114/2019

Birbal Ram S/o Sh. Buja Ram, Aged About 70 Years, C-5, Kirti Nagar, Jodhpur. Relevant Time Branch Manager Of Navjeen Credit Co-Operative Society, Branch Krishi Mandi, Mandore Road, Jodhpur.

----Petitioner Versus

1. State Of Rajasthan, Through P.p.

2. Nand Kishore Balotiya S/o Parsaram, Sant Ravidas Colony, Street No. 3, Bhadwasiya, P.s. Mahamandir, Jodhpur.

----Respondents

For Petitioner(s) : Mr. Pankaj Kumar Gupta For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/01/2022

After attempting to argue the matter on merits for quite

some time, learned counsel for the petitioner has submitted that

he wants to withdraw this criminal misc. petition, however, seeks

liberty for the petitioner to raise all his defence before the

Investigating Officer.

Accordingly, this criminal misc. petition is dismissed as

withdrawn with liberty sought for.

(VIJAY BISHNOI),J

4-mohit/-

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