Smt Dakhi Devi vs U O I Through G M N/W/R Jaipur
2022 Latest Caselaw 386 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Civil Miscellaneous Appeal No. 814/2015

                                   Smt Dakhi Devi
                                                                                                     ----Appellant
                                                                      Versus
                                   U O I Through G M N/w/r Jaipur
                                                                                                   ----Respondent

For Appellant(s) : Mr. R.D. Saini, through VC For Respondent(s) : Mr. S.N. Meena, through VC

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

17/01/2022

After arguing for the some time, learned counsel for the

parties seeks time to submit brief submissions with relevant

judgments in support of their contentions.

List after two weeks.

(ANOOP KUMAR DHAND),J

HEENA GANDHI /51

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