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Kailashchand Agarwal Son Of Shri ... vs Smt. Krishna Devi Soni Wife Of Shri ...
2022 Latest Caselaw 382 Raj/2

Citation : 2022 Latest Caselaw 382 Raj/2
Judgement Date : 17 January, 2022

Rajasthan High Court
Kailashchand Agarwal Son Of Shri ... vs Smt. Krishna Devi Soni Wife Of Shri ... on 17 January, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 6284/2019

                                   Kailashchand Agarwal Son Of Shri Ghasi Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   Smt. Krishna Devi Soni Wife Of Shri Bherulal Soni
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Sanjay Mehrish through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/01/2022

Counsel for the petitioner did not join video conferencing.

List this matter on 24.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /21

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