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Manmohan Singh Shekhawat And Ors vs State And Ors
2022 Latest Caselaw 336 Raj

Citation : 2022 Latest Caselaw 336 Raj
Judgement Date : 6 January, 2022

Rajasthan High Court - Jodhpur
Manmohan Singh Shekhawat And Ors vs State And Ors on 6 January, 2022
Bench: Dinesh Mehta, Rameshwar Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 7191/2014

1. Manmohan Singh Shekhawat S/o Shri Sugan Singh Shekhawat, Aged about 30 years, R/o plot No.155, Gandhi Nagar, Near Indane Gas Godown, Bikaner, Rajasthan.

2. Latish Kumar S/o Shri Ramswaroop Meemrot, R/o Q.No.R- 4/4, RSEB Colony, Shashtri Nagar, Jodhpur, Rajasthan.

3. Prahlad Ram S/o Shri Manrupa Ram, R/o R3/2, 220 KV GSS Colony, Basni II Phase, Jodhpur, Rajasthan.

4. Manoj Kumar Deora S/o Shri Khiya Ram Deora, R/o 3-F, 3- G, Behind Pooja Novelty, Nehru Colony, Ratanada, Jodhpur, Rajasthan.

5. Nimendra Raj Singh S/o Shri Hanwant Singh, R/o Ajit Palace, Rajendra Colony, Bali, Rajasthan.

6. Kailash Kumar S/o Shri Mansukh Das, R/o Q.No.R/2, NPH Colony, Indra Nagar, Barmer, Rajasthan.

7. Mukesh Kumar S/o Shri Babu Lal, R/o Near Mahaveer Circle, Juna Kerada Marg, Barmer, Rajasthan.

8. Amit Sihra S/o Shri Manbha Lal Meena, R/o Q.No.5, 220 KV GSS Colony, Sirohi, Rajasthan.

9. Tariq S/o Shri Mohd. Azizuddin, R/o 8040, Division Railway Colony, Jodhpur, Raj.

10. Kamal Singh Meena S/o Shri Prabhu Dayal Meena, R/o Village Amala, Post Bahareo Kallan, Tehsil Rajgarh, Alwar, Raj.

11. Mahesh Dahiya S/o Shri Achla Ram Dahiya, R/o '25C' Shakti Nagar, Road No.4, Paota 'C' Road, Jodhpur, Raj.

12. Mahesh Didwania S/o Shri Ram Gopal, R/o 17/329, Chopasani Housing Board, Jodhpur, Raj.

13. Prabh Singh S/o Shri R.K. Singh, R/o Plot No.11/422, Chopasani Housing Board, Jodhpur, Raj.

14. Ruchi Bansali D/o Shri Girish Kumar Bansali, R/o 54-B, Laxmi Nagar, Paota 'C' Road, Jodhpur, Raj.

15. Neha D/o Shri Krishna Kumar, R/o 272, Laxmi Nagar, Jodhpur, Raj.

16. Dharmendra Prajapati S/o Shri Hukma Ram, R/o Talab

(2 of 6) [CW-7191/2014]

Road, Village and Post Luni, District Jodhpur, Raj.

17. Jitendra Arora S/o Shri Bhanwar Lal Arora, R/o 35, Mahaveer Nagar, Pali, Rajasthan.

18. Rajendra Kumar S/o Shri Banwari Lal, R/o R-II/5, Vidhyut Colony, Near Doongar College, Jaipur Road, Bikaner, Raj.

19. Vishnu Methi S/o Shri Mahesh Chand Gupta, R/o R-III/3, Vidhyut Colony, Near Doongar College, Jaipur Road, Bikaner, Raj.

20. Digvijay Singh Sisodia S/o Shri Rajendra Singh Sisodia, R/o Q.No.R-3/2, Tower House Colony, Karni Marg Road, Near Azad Talkies Cinema, Sri Ganganagar, Raj.

21. Nemichand Verma S/o Shri Natthi Ram, R/o Q.No.R-3/6, Bijli Colony, Saklipara, Hanumangarh, Raj.

22. Madan Gopal S/o Shri Om Prakash Vishnoi, R/o 4/33, Near RHB Colony, Suratgarh, Raj.

23. Anil Kumar Poonia S/o Shri Hanuman Singh R/o VPO Bhainsali, Tehsil Rajgarh, District Churu, Raj.

24. Vishram Lal Saini S/o Shri Kanhaiya Lal Saini, R/o Near Saini Repairing Works, Opp. Madan Nursing Home, Sikandara Road, Bandikui.

25. Rubina Khan D/o Shri Suleman Khan, R/o R-3/5, Vidhyut Colony, Near Doongar College, Jaipur Road, Bikaner, Raj.

26. Kamal Kishore Bairwa S/o Shri Punalal Bairwa, R/o Q.No.R- 2/3, Gohkali Lane, Civil Line, Ajmer, Raj.

27. Lalchand Anwala S/o Shri Nimbara Anwala, R/o R-3/4, RSEB Colony, Basni Road, Nagaur, Raj.

28. Narayan Singh Rathore S/o Shri Hindu Singh Rathore, R/o Village Bombari, Post Khariya, Tehsil & District Pratapgarh, Raj.

29. Arjun Singh Meena S/o Lal Chand Meena, R/o H.No.14, 1 st Floor, Moti Bowji, Power House Colony, Sanganeri Road, Bhilwara, Raj.

30. Mahendra Kumar Meena S/o Shri Ramesh Chand Meena, R/ o H.No.14, 1st Floor, Moti Bowji, Power House Colony, Sanganeri Road, Bhilwara, Raj.

31. Smt. Dimple Sharma D/o Late Shri Shivraj Sharma, R/o Near R.K. Hospital, AVVNL, Vidhyut Bhawan, Kankroli,

(3 of 6) [CW-7191/2014]

Rajsamand, Raj.

32. Smt. Vrinda Dwivedi D/o Shri K.N. Dwivedi, R/o 56, Maharana Pratap Colony, Sector-12, Hiran Magri, Udaipur, Raj.

33. Satya Narayan Ameriya S/o Shri Sohan Lal Khatik, R/o Khatik Mohalla, Old City, Chittorgarh, Rajasthan.

34. Shailendra Singh Rewad, S/o Sanwar Lal, R/o VPO Khud, District Sikar, Raj.

35. Abhishek Gupta S/o Shri Nand Kishore Gupta, R/o X-5, Basant Marg, Bani Park, Jaipur, Raj.

36. Jogendra Kumar S/o Shri Karni Ram, R/o Q.No.R-3/1, 220 KV GSS Colony, Sabalpura Power House, Sikar, Raj.

37. Ujjwal Singh Sekhasaria S/o Shri R.S. Sekhasaria, R/o A-

38. Rup Singh Gurjar S/o Shri Ram Sahay, R/o Village Rahal, Post Nohra, Tehsil Badi, District Dholpur, Raj.

39. Gurendra Singh Shekhawat S/o Shri Shrawan Singh, R/o Near Pirahal Sr. Sec. School (Boys), V.P. Bagar, District Jhunjhunu, Raj.

40. Ashok Kumar Meena S/o Shri Batti Lal Meena R/o V&P Jarvoda, tehsil Sapotra, District Karoli, Raj.

41. Dinesh Kholiya S/o Shri Prem Chand Kholiya, R/o H.No.101, Ward No.19, Raiger Mohalla, Near Gurdwara, Gangapurcity, Raj.

42. Mukesh Kumar Dayma S/o Shri Ranjeet Mal Dayma, R/o VPO Bagru, Tehsil Virat Nagar, District Jaipur, Raj.

43. Pushpendra Kumar Sharma S/o Uma Shankar Sharma, R/o 3/534, Malviya Nagar, Jaipur, Raj.

44. Devendra Kumar Sharma S/o Shri Kishan Dutt Sharma, R/ o Court Mohalla, Bhusawar, District Bharatpur, Raj.

45. Anil Kumar S/o Shri Dharmpal Singh, R/o Loharu Road, Behind Water Tank, Ward No.21, Pilani, District Jhunjhunu, Raj.

----Petitioners Versus

1. State of Rajasthan through the Secretary, Energy Dept., Govt. of Rajasthan, Jaipur.

2. Rajasthan Rajya Vidhyut Prasaran, Nigam Ltd. through its

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Chairman and Managing Director, Rajasthan Rajya Vidhyut Prasaran Nigam Ltd.

3. Rajasthan Rajya Vidhyut Prasaran, Nigam Ltd. through its Secretary, Rajasthan Rajya Vidhyut Prasaran Nigam Ltd.

4. Chairman, Vidhyut Vitran Nigam Ltd., Jaipur.

5. Managing Director, Jaipur Vidhyut Vitran Nigam Ltd., Jaipur.

6. Managing Director, Jodhpur Vidhyut Vitran Nigam Ltd., Jodhpur.

7. Managing Director, Ajmer Vidhyut Vitran Nigam Ltd., Ajmer.

8. Secretary, Jaipur Vidhyut Vitran Nigam Ltd., Jaipur.

9. Secretary, Jodhpur Vidhyut Vitran Nigam Ltd., Jodhpur.

10. Secretary, Ajmer Vidhyut Vitran Nigam Ltd., Ajmer.

11. Ajay Kumar Singh S/o Shree Kishan Singh, R/o 1-B-477, Kudi Bhagtasani Housing Board, Jodhpur.

12. Arvind Jain S/o Shri Padam Chand Jain, R/o C-97, Kamla Nehru Nagar, Jodhpur.

13. Babu Lal Vishnoi S/o Shri Khairaj Ram, R/o Plot No.8, Rajiv Nagar, Mahamandir, Jodhpur.

14. Bhupendra Bohra S/o Shri Chandra Shekhar Bohra, R/o 3- GA-14, CHO, Jodhpur.

15. Chaina Ram Choudhary S/o Shri Ghewar Ram Choudhary, R/o Saran Nagar, C-Road, Jodhpur.

16. Kishna Ram Patel S/o Shri Poonam Ram Patel, R/o 86- Vinayak Nagar, Sangariya, Jodhpur.

17. Mohd. Abrar Ahmed S/o Shri Samiulla Ansari, R/o 1-F-15, Madhuban Colony, Basani - 1st Phase, Jodhpur.

18. Manish Sharma S/o Shri O.P. Sharma, R/o Ajai Chowk, Bagar Chowk Road, Jodhpur.

19. Mahipal Singh Parihar S/o Ganpat Singh Parihar, R/o 25-A, Mahamandir Circle, Mandore Road, Jodhpur.

20. Om Prakash Mahela S/o Shri Nopa Ram Jat, R/o 8, High Court Colony, Ratanada, Jodhpur.

21. Nimba Ram S/o Tulsa Ram Ji, R/o 8A-15, Kudi Housing Board, Jodhpur.

22. Pabu Ram Siyag S/o Shri Harji Ram Ji, R/o D-345, Saraswati Nagar, Jodhpur.

(5 of 6) [CW-7191/2014]

23. Rajesh Bohra S/o Shri Jamna Prasad Bohra, R/o 11/816, CHB, Jodhpur.

24. Rajendra Kumar Sankhala S/o Daulat Singh Sankhala, R/o Kantgliya House, Ghoro Ka Chowk, Jodhpur.

25. Sunil S/o Shri Kailash Bohra, R/o Bramhma Bagh, Jalori Gate Jodhpur.

26. Sunil Choudhary S/o Lumba Ram Choudhary, R/o 288, Laxmi Nagar, Paota B Road, Jodhpur.

27. Sunil Dutt Joshi S/o Mandal Dutt Joshi, R/o Plot No.39, Mohanpura, Jodhpur.

28. Surendra Purohit S/o Shri Som Dutta Purohit, R/o Tulsi Bhawan, 396, Tilak Nagar, Pali.

29. Subhash Chandra Vyas S/o Shri J.C. Vyas, R/o Subhash Nagar, Chand Pole Choka, Jodhpur.

30. Virendra Singh Kavia S/o Mohan Das Kavia, R/o A-38, Krishna Nagar, Pali Road, Jodhpur.

31. Vikram Singh Gehlot S/o Shri Sumer Singh Gehlot, R/o Behind Krishi Upaj Mandi, W.No.36, Sikar, Jodhpur.

32. Sanjay Dutt Purohit S/o Jai Kishan Purohit, R/o Kallo Ki Gut, Kabutaron Ka Chowk, Jodhpur.

                                                                ..... Respondents


For Petitioner(s)        :     Dr. Nupur Bhati
For Respondent(s)        :     Mr. Ravi Bhansali, Sr. Advocate
                               assisted by Mr. Bhavit Sharma,
                               Mr. Dhanesh Saraswat, Mr. Vipul
                               Dharnia & Mr. Rohin Bhansali
                               Mr. C.P. Soni
                               Dr. Sachin Acharya with Mr. Chayan
                               Bothra
                               Mr. Pankaj Sharma, AAG assisted by
                               Mr. Deepak Chandak



            HON'BLE MR. JUSTICE DINESH MEHTA
          HON'BLE MR. JUSTICE RAMESHWAR VYAS

                                Judgment

                                     Reserved on                :   17/12/2021
                                    Pronounced on               :   06/01/2022



                                                                              (6 of 6)                      [CW-7191/2014]


1. The present writ petition has been filed by the petitioners -

Feeder Managers, seeking direction to the respondents to provide

promotional avenue.

2. The instant writ petition was filed in the year 2014,

whereafter by way of the resolution of the Reconstituted

Coordination Committee dated 10.05.2017 and consequential

government order, the post of Feeder Manager has been merged

with the post of Assistant Engineer while giving them seniority

from the year 2010-11 and 2011-12.

3. During the course of hearing of DBCWP No.13772/2016, it

has been brought to the notice of the Court that the Feeder

Managers themselves had written a letter dated 18.02.2013 and

agreed to be assigned seniority from 2010-11 and 2011-12 as the

case may be, in case they are re-designated as Assistant

Engineers.

4. In view of the aforesaid and considering that we have

affirmed the decision dated 10.05.2017 taken by the

Reconstituted Coordination Committee and corresponding

amendment brought in the JVVNL Engineers Service Regulation,

2016, we feel that the petitioners are not entitled for any further

relief.

5. The writ petition, therefore, stands disposed of in terms of

the order of even date passed by us in DB Civil Writ Petition

No.13772/2016 (D.K. Garg & Anr. Vs. State of Raj. & Ors.).

6. Stay application also stands disposed of.

(RAMESHWAR VYAS),J (DINESH MEHTA),J

ArunV/-

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