Paru Kanwar vs State Of Rajasthan
2022 Latest Caselaw 327 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6259/2019

Paru Kanwar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sushank Ojha for Mr. Rajeev Purohit (though VC) For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2022

At the request of Mr. Sushank Ojha for Mr. Rajeev Purohit,

list the matter tomorrow i.e.on 06.01.2022.

(VIJAY BISHNOI),J

6-mohit/-

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