Deewan Singh Deora vs State
2022 Latest Caselaw 323 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 236/2020

Deewan Singh Deora

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Jaideep Singh (through VC) For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2022

List on 07.01.2022.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

7-mohit/-

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