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[email protected] Kishore S/O Mohan ... vs Brahma Kumari Gurjar W/O Jugraj ...
2022 Latest Caselaw 31 Raj/2

Citation : 2022 Latest Caselaw 31 Raj/2
Judgement Date : 3 January, 2022

Rajasthan High Court
[email protected] Kishore S/O Mohan ... vs Brahma Kumari Gurjar W/O Jugraj ... on 3 January, 2022
Bench: Uma Shanker Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Criminal Revision Petition No. 514/2020

                                   [email protected] Kishore S/o Mohan Lal
                                                                                                      ----Petitioner
                                                                       Versus
                                   Brahma Kumari Gurjar W/o Jugraj D/o Late Ram Chand
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Amit Jindal For Respondent(s) : Mr. Imran Khan, P.P.

Mr. Nitin Kumar Sharma

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Order

03/01/2022

Learned counsel for both the parties are directed to file

affidavit regarding their source of income and their financial

position in the light of judgment of the Supreme Court in the case

of Rajnesh Vs. Neha, (2021 2 SCC 324).

List on 27.01.2022, as prayed.

(UMA SHANKER VYAS),J

DANISH USMANI /53

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